ABOUT DISTRICT COURT
Uttarkashi District is a district of Garhwal division of the Uttarakhand state in northern , and has its headquarters at Uttarkashi city. It has six Tehsils named after Barkot, Bhatwari, Chiniyalisaud, Dunda, Purola, and Mori.
Uttarkashi District town lies high in the Himalaya range, and the district contains the source of both the and Yamuna rivers, which attract thousands of Hindu pilgrims. The town lies on the main route to Gangotri, has many Hindu temples, and is also considered an important Hindu pilgrimage centers. The district is bounded on the north by Himanchal Pradesh state, on the northeast by , on the east by Chamoli District, on the southeast by Rudraprayag District, on the south by Tehri Garhwal District, and on the west by Dehradun District.
The Dist Court Complex Uttarkashi was inaugurated by the Hon’ble Justice Shri Ravi S. Dhawan, invigilator Judge of High Court Allahabad dated 23 June 1996.
The District Courts in every district and outlying courts in some of Tehsil Headquarters in the State of Uttarakhand are established by the State Government in consultation with the High Court, taking into account the number of cases, topography of the place and population distribution in the district.[...]
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- Guidelines for the cases registered under Negotiable Instrument Act, 1881
- Directives for Maximum Use of Roznama 2.0 (daily order sheet) Module and Digital Court 2.1 Application
- Nomination of Administrative Judge(s).pdf
- Identification of Posts and Suitable Category or Subcategory of Persons with Benchmark disability in Direct Recruitment Posts of Group-C and Group-D Cadre in the District Judiciary of Uttarakhand.pdf
- Generation and Transmission of e-Summons via CIS-NSTEP-ICJS Interface within 7 days of Case Proceedings.
- Hon’ble High Court of Uttarakhand Notifications
- Guidelines for the cases registered under Negotiable Instrument Act, 1881
- Directives for Maximum Use of Roznama 2.0 (daily order sheet) Module and Digital Court 2.1 Application
- Nomination of Administrative Judge(s).pdf
- Identification of Posts and Suitable Category or Subcategory of Persons with Benchmark disability in Direct Recruitment Posts of Group-C and Group-D Cadre in the District Judiciary of Uttarakhand.pdf
- Generation and Transmission of e-Summons via CIS-NSTEP-ICJS Interface within 7 days of Case Proceedings.
- Internal complaints committee constituted for protection of women employees for sexual harassment
- Public Notice Regarding Record Room Scanning
- Hon’ble Supreme Court of India’s Order- Cognizance for Extension of Limitation- 23.09.2021
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LATEST ANNOUNCEMENTS
- MANUAL OF DISTRICT COURT UTTARKASHI UNDER SECTION 4(1)(b) OF RIGHT TO INFORMATION ACT, 2005
- Statistical Report as on 30-09-2026
- Guidelines for the cases registered under Negotiable Instrument Act, 1881
- Directives for Maximum Use of Roznama 2.0 (daily order sheet) Module and Digital Court 2.1 Application
- Nomination of Administrative Judge(s).pdf